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State of Bihar - Section

Section 3 in Bihar Block Minority Welfare Officers Cadre Rules, 2018

3. Formation of Cadre.

- This will be a state level cadre. This cadre shall have following posts -
Sl. No. Name of Post Gazetted/ Non-Gazetted Appointing Authority
1 2 3 4
1 Block Minority Welfare Officer Non-Gazetted Principal Secretary/ Secretary
2 Sub-Divisional Minority Welfare Officer Non-Gazetted Principal Secretary/ Secretary
The number of sanctioned posts in each grade of this cadre and its total number shall be commensurate to the number of posts sanctioned/proposed till the date at which this rule comes into effect and there after sanctioned or proposed by the Government time to time.