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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(2)(p) in Hyderabad City Police Act, 1348F

(p)to perform all duties imposed on him by the rules for the time being in force under Sections 13 and 21 of this Act in the manner and subject to the conditions therein prescribed.