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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The Standards of Weights and Measures (National Standards) Rules, 1988

(c);"derived units" means units, expressed algebraically in terms of base units, or in terms of base and supplementary units of weights or measures, by means of mathematical symbols of multiplication or division, or both.