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Union of India - Section

Section 21 in The Inland Waterways Authority Of India Rules, 1986

21. Procedure for transaction of business of Advisory Committee.

(1)The quorum for a meeting of Advisory Committee shall be not less than one half of the total number of members of the Advisory Committee;
(2)Subject to sub-rule (1), the meeting of any of the Advisory Committee shall, as far as may be, governed by the rules applicable to the meetings of the Authority specified in Chapter (IV).