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State of Rajasthan - Section

Section 41 in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

41. Appointment of other Officers.

- In the event of non-availability of eligible persons of the department, the Government may appoint persons on deputation, initially for two years which may be extended for one year. However, if the performance of an officer appointed on deputation is not found satisfactorily he may be Sent back to his parent department before expiry of deputation period.Part-VII Pay