Karnataka High Court
Muneerappa vs Deputy Commissioner on 7 January, 2025
-1-
NC: 2025:KHC:408
WP No. 49631 of 2015
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 7TH DAY OF JANUARY, 2025
BEFORE
THE HON'BLE MRS JUSTICE K.S. HEMALEKHA
WRIT PETITION NO. 49631 OF 2015 (SCST)
BETWEEN:
MUNEERAPPA
S/O LATE MUNIYAPPA,
AGED ABOUT 65 YEARS,
R/O HEDIGANABELE VILLAGE,
KASABA HOBLI, MALUR TALUK,
KOLAR DISTRICT 563 131.
...PETITIONER
(BY SRI. AMAR GOWDA K.S., ADVOCATE (ABSENT))
AND:
1. DEPUTY COMMISSIONER
KOLAR DISTRICT,
KOLAR 563 137.
Digitally signed 2. ASSISTANT COMMISSIONER
by YAMUNA K L KOLAR SUB DIVISION,
Location: HIGH KOLAR 563 131.
COURT OF
KARNATAKA
3. MUNIYAPPA
S/O MUNISWAMAPPA,
AGED ABOUT 60 YEARS,
R/O ABBENAHALLI VILLAGE,
KASABA HOBLI, MALUR TALUK,
KOLAR DISTRICT 563 131.
...RESPONDENTS
(BY SRI. YOGESH D NAIK, AGA FOR R1 AND R2;
V/O/D 28.11.2024, PETITION AGAINST R3
STANDS ABATED)
-2-
NC: 2025:KHC:408
WP No. 49631 of 2015
THIS W.P IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1
TO CONSIDER THE APPLICATION VIDE ANNEXURE-C FOR
GRANT OF INTERIM ORDER IN APPEAL RA 9/2015-16 FILED
UNDER SECTION 5A OF THE KARNATAKA SC/ST [PROHIBITION
OF TRANSFER OF CERTAIN LANDS] ACT 1978 AGAINST THE
ORDER DATED 03.06.2015 PASSED BY THE ASSISTANT
COMMISSIONER UNDER SECTION 5 OF THE KARNATAKA
SC/ST[PTCL] ACT, IMMEDIATELY AND ETC.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING
IN 'B' GROUP, THIS DAY, ORDER WAS MADE THEREIN AS
UNDER:
CORAM: HON'BLE MRS JUSTICE K.S. HEMALEKHA
ORAL ORDER
Noting the absence of the learned counsel for the petitioner, the matter is directed to be listed today (07.01.2025) for dismissal.
2. Even today (07.01.2025), there is no representation.
3. It appears that the petitioner is not interested in prosecuting the petition, the petition is of the year -3- NC: 2025:KHC:408 WP No. 49631 of 2015 2015. This Court has no option than to dismiss the appeal for non-prosecution. Accordingly, the petition stands dismissed for non-prosecution.
Sd/-
(JUSTICE K.S. HEMALEKHA) AT List No.: 1 Sl No.: 32