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[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

State of Haryana - Subsection

Section 91(1)(ii) in The Displaced Persons (Compensation and Rehabilitation) Rules, 1955

(ii)a brief description of the property to be sold, its location and boundaries where possible, and any other particulars which may be material: