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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(5) in Telangana Urban Areas (Development) Act, 1975

(5)[ The Chairman and every member of the Authority, other than ex-officio member, shall hold office during the pleasure of the Government.] [Sub-section (5) of section 3 substituted by Act No.12 of 1996.]