Section 13(2) in The U.P. Shri Badrinath and Shri Kedarnath Temples Act, 1939
(2)At the meeting of the Committee [the President or in his absence the Vice-President and in the absence of both one of the remaining members to be elected as chairman at the meeting] [Substituted by Section 11 of U.P. Act No. VIII of 1964.] shall preside.
