Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85(2A)] [Section 85] [Entire Act] State of Kerala - Subsection Section 85(2A)(d) in Kerala Land Reforms Act, 1963 (d)in the case of any other person, any person competent to Act for such person in this behalf.]