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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(5)(c) in The West Bengal University of Health Sciences Act, 2002

(c)a report of the working of the University during the preceding year, together with the statement of receipts and expenditures, the balance sheet as audited and the financial estimates, shall be presented by the Vice-Chancellor to the General Council at its annual meeting;