Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Rajasthan - Subsection

Section 56(ii) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(ii)Maternity leave is not debatable to the leave account. It may be combined with leave of any other kind except casual leave but, the leave applied for in continuation shall be supported by a medical certificate from the authorized medical attendant.