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State of Uttar Pradesh - Section

Section 7 in U.P. Revenue Code (Amendment) Act, 2016

7. Amendment of Section 6.

- In Section 6 of the said Code, in Hindi version, -
(a)in sub-section (1), at the end of clause (three), for the punctuation mark ";" the punctuation mark "|" shall be substituted;
(b)in sub-section (3), for the words ^^fujh{kd ds eq[;ky;ksacatidzir the words ^^fujh{kd ds eq[;ky; shall be substituted.