Delhi High Court - Orders
Col D P Khanna Retd vs Central Organisation Echs And Ors on 4 February, 2026
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4563/2025
COL D P KHANNA RETD .....Petitioner
Through: Mr Surinder Goel, Mr. Surender
Gupta, Advocates
versus
CENTRAL ORGANISATION ECHS AND ORS
.....Respondents
Through: Mr. Jagdish Chandra solanki CGSC,
Mr. Siddharth Bajaj and Mr. Sujeet
Kumar choudhary, Advocates.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 04.02.2026
1. At the request of the respondent(s), four weeks time is granted to file the reply.
2. Let the same be filed accordingly.
3. Rejoinder thereto, if any, be filed by the petitioner within a period of two weeks thereafter.
4. List on 29.07.2026.
PURUSHAINDRA KUMAR KAURAV, J FEBRUARY 4, 2026 Nc/ksr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/02/2026 at 20:39:59