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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Himachal Pradesh - Subsection

Section 4(1) in Himachal Pradesh State Legal Services Authority Regulations, 1996

(1)The term of office of the Members of the High Court Legal Services Committee nominated under sub-regulation (3) of regulation 3 by the State Authority shall be two years and they shall be eligible for re-nomination.