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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(2)(b) in The Jammu and Kashmir Flood Plain Zones (Regulation and Development) Act, 2005

(b)the apportionment, if any, of such compensation among persons known or believed to be interested therein: