Section 9 in U.P. Kshettra Panchayats (Formation of Committees) Rules, 1962
9. Disputes relating to election.
- Any dispute relating to the result of the election shall be referred by the Khand Vikas Adhikari of the [Kshettra Panchayat] [Substituted by U. P. Act No. 9 of 1994.] to the District Magistrate of the district whose decision shall be final and binding.
