Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96(7)] [Section 96] [Entire Act] Union of India - Subsection Section 96(7)(d) in The Central Motor Vehicles Rules, 1989 (d)In the case of agricultural tractors, the braking system shall act as on both the rear wheels, either directly or through the transmission gear.]