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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(3) in The Chhattisgarh Sthaniya Nidhi Sampariksha Adhiniyam, 1973

(3)The local authority shall be liable to pay such audit fees as the State Government may, from time to time, specify in that behalf.