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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(iii) in Uttaranchal State Haj Committee Rules, 2002

(iii)to advice the intending pilgrims in all the matters, so as to help them in facilitating inoculation, Health cheak up and to identify the communicable disease like AIDS or other like disease, to collect money and to coordinate with the local authorities in all relevant and related matters;