Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

(2)The competent authorities shall perform their functions in respect of such persons or classes of persons as the Central Government may, by order, direct.