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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Goa - Subsection

Section 51(1)(b) in The Goa Industrial Development Act, 1965

(b)under section 12, the conditions of appointment and service and the scales of pay of officers and servants of the Corporation, other than the Managing Director and the Chief Accounts Officer;