Central Administrative Tribunal - Chandigarh
Dharamvir vs Bharat Sanchal Nigam Limited on 28 August, 2018
CENTRAL ADMINISTRATIVE TRIBUNAL
CHANDIGARH BENCH
...
O. A. No.60/592/2016 Date of decision: 28.08.2018
...
CORAM: HON'BLE MR. SANJEEV KAUSHIK, MEMBER (J).
HON'BLE MRS. AJANTA DAYALAN, MEMBER (A).
...
1. Dharamvir age 52 years, son of Partap Singh, Office Superintendent,
O/o Account Office TR, Sonepat, resident of House No.203, Jeevan
Nagar, Sonepat, Distt. Sonepat. „Group C‟
2. Varun Bhardwaj, aged 32 years, son of Sh. S. N. Bhardwaj, SDE, Group
Murthal, resident of House No.31/518, New Court Road, Ashok Vihar,
Sonepat, Distt. Sonepat. „Group C‟
3. Sandeep Chaudhary son of Raj Kumar, SDE, Internal, Sonepat, resident
of House No.6/30, Kalyan Nagar, Sonepat, Distt. Sonepat.
4. Rajneesh son of Prem Parkash, SDE Transmission, Murthal, Sonepat,
resident of House No.168, Patel Nagar, Sonepat, Distt. Sonepat.
5. Gaurav Kumar, son of Ram Lal SDE, Transmission, Sonepat, resident of
House No.308B, Model Town Extension, Sonepat, Distt. Sonepat.
... APPLICANTS
VERSUS
1. Bharat Sanchar Nigam Limited through its Chairman and Managing
Director, BSNL, Registered Office, Statesman House, Bara Khamba
Road, New Delhi.
2. The Director, HRD, Bharat Sanchar Nigam Limited, Bharat Sanchar
Bhawan, Janpath, New Delhi.
3. Additional General Manager, Establishment, BSNL, 5th Floor, Bharat
Sanchar Bhawan, Janpath, New Delhi.
4. Chief General Manager Telecom, Haryana Telecom Circle, Bharat
Sanchar Nigam Limited-107, The Mall, Ambala Cantt.
5. General Manager, Telecom "District", Bharat Sanchar Nigam Limited,
Sonepat, Distt. Sonepat.
... RESPONDENTS
PRESENT: None for the applicants.
Sh. K. B. Sharma vice Sh. D.R. Sharma, counsel for the
respondents.
2
ORDER (Oral)
...
SANJEEV KAUSHIK, MEMBER (J):-
1. None has put in appearance on behalf of the applicants even when the case was called for the second time. This was the position on the last three consecutive dates. It seems that applicants have lost interest in pursuing this matter.
2. Accordingly, the O.A. is dismissed in default on account of non-
prosecution.
(AJANTA DAYALAN) (SANJEEV KAUSHIK) MEMBER (A) MEMBER (J) Date: 29.08.2018. Place: Chandigarh. `KR‟