Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Bihar - Subsection

Section 39(1)(c) in The Bihar Panchayat Election Rules, 2006

(c)Any person, who is himself a candidate for a particular constituency, can not be a proposer for any other candidate of the same constituency;