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State of Uttar Pradesh - Section

Section 1 in The U.P. Secondary Education Department Regularisation of Ad hoc Promotions on the Post of Lecturer in Government Intermediate Colleges Rules, 2001

1. Short title and commencement.

(1)These Rules shall be called the Uttar Pradesh Secondary Education Department Regularisation of Ad hoc promotions on the Post of Lecturer in Government Intermediate Colleges Rules, 2001.
(2)They shall come into force at once.