Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 4 in Manner of Publication of the List of Religious Institutions (Other than Maths or Specific Endowments Attached Thereto) Rules 4. [ [Substituted by G.O. Ms. No. 3347, Revenue, dated the 23rd November 1963.] Any modification of the list shall be communicated to the trustee or trustees and shall also be published in the manner laid down in rule 2.]
