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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Chattisgarh - Subsection

Section 35(1)(c) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(c)that the strength and qualification of the teaching staff and the conditions governing their tenure of office are such as to make due provision for the course of instruction, teaching or training to be undertaken by the college;