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Supreme Court - Daily Orders

Gotan Lime Stone Khanij Udyog Pvt. Ltd. vs State Of Rajasthan . on 26 July, 2016

Bench: Anil R. Dave, Adarsh Kumar Goel

                                       IN THE SUPREME COURT OF INDIA
                                        CIVIL APPELLATE JURISDICTION

                                      REVIEW PETITION(C)NO.2767 OF 2016
                                                     IN
                                         SLP(CIVIL)NO.21399 OF 2015


                         GOTAN LIME STONE KHANIJ UDYOG PVT.LTD.         ... PETITIONER(S)

                                                       VS.

                         STATE OF RAJASTHAN AND ORS.                    ... RESPONDENT(S)


                                                  O R D E R

Delay condoned.

We have perused the Review Petition and record of the Special Leave Petition and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.

The Review Petition is, accordingly, dismissed. Pending applications stand disposed of.

..............J. [ANIL R. DAVE] ...................J. [ADARSH KUMAR GOEL] New Delhi;

July 26, 2016.


Signature Not Verified

Digitally signed by
ANITA MALHOTRA
Date: 2016.07.27
17:11:47 IST
Reason:
Chamber matter                                          SECTION XV

                 S U P R E M E C O U R T O F      I N D I A
                         RECORD OF PROCEEDINGS

R.P.(C) No. 2767/2016 In SLP(C) No. 21399/2015 GOTAN LIME STONE KHANIJ UDYOG PVT. LTD. Petitioner(s) VERSUS STATE OF RAJASTHAN AND ORS. Respondent(s) (With appln. (s) for c/delay in filing review petition) Date : 26/07/2016 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE ADARSH KUMAR GOEL By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order.
(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar (Signed order is placed on the file.)