Supreme Court - Daily Orders
Gotan Lime Stone Khanij Udyog Pvt. Ltd. vs State Of Rajasthan . on 26 July, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION(C)NO.2767 OF 2016
IN
SLP(CIVIL)NO.21399 OF 2015
GOTAN LIME STONE KHANIJ UDYOG PVT.LTD. ... PETITIONER(S)
VS.
STATE OF RAJASTHAN AND ORS. ... RESPONDENT(S)
O R D E R
Delay condoned.
We have perused the Review Petition and record of the Special Leave Petition and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.
The Review Petition is, accordingly, dismissed. Pending applications stand disposed of.
..............J. [ANIL R. DAVE] ...................J. [ADARSH KUMAR GOEL] New Delhi;
July 26, 2016.
Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2016.07.27 17:11:47 IST Reason: Chamber matter SECTION XV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) No. 2767/2016 In SLP(C) No. 21399/2015 GOTAN LIME STONE KHANIJ UDYOG PVT. LTD. Petitioner(s) VERSUS STATE OF RAJASTHAN AND ORS. Respondent(s) (With appln. (s) for c/delay in filing review petition) Date : 26/07/2016 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE ADARSH KUMAR GOEL By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order.
(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar (Signed order is placed on the file.)