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State of Tamilnadu - Section

Section 10 in Tamil Nadu Panchayats Act, 1994

(10)"Drain" means a rain or storm water drain and water tables, chutes and the side drain exclusively meant to drain away the rain water falling on the surface of any street, bridge or causeway, but does not include a drain or sewer within the meaning of the [Chennai] [For the word 'Madras' was substituted by the City of Madras (Alteration of Name) Act, 1996.] Metropolitan Water Supply and Sewerage Act, 1978 (Tamil Nadu Act 28 of 1978);