Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Jammu-Kashmir - Subsection Section 61(5) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018 (5)A Member nominated under sub-clause (i) or sub-clause (iii) of clause (e) of sub-section (2) of section 60, shall be eligible for renomination.
