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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2) in The Orissa Veterinary Practitioners Act, 1969

(2)The President of any other member shall be disqualified to continue and shall cease to be the President or any other member, as the case may be, if he incurs any of the disqualifications specified in Sub-section (1).