Section 8(8) in Regulations for appointment of Assistant Professors in the Universities of Jharkhand, 2017
8.2The minimum period of probation shall be one year extendable by a maximum period of one more year in case of unsatisfactory performance. The Confirmation at the end of one year shall be automatic, unless extended for another year by a specific order, before expiry of the first year. Probation and confirmation rules shall be applicable only at the initial stage of recruitment.
