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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Maharashtra - Subsection

Section 77(3) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(3)While filling in the post in the classification of the academic staff as specified in Statute 71 by promotion or nomination, the University shall reserve for Backward Classes and other categories as such percentage of posts as may be prescribed by the State Government, from time to time, for such classes and categories.