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Union of India - Section

Section 65 in The Sikh Gurdwaras Act, 1925

65. Vacancy in executive committee how to be filled.

- If a vacancy occurs in the executive committee, the remaining members of the executive committee may, if the vacancy is that of an office-bearer, appoint one of themselves, or if the vacancy is that of any member other than an office-bearer, nominate any member of the Board temporarily to fill the vacancy until the next following general meeting of the Board and the Board shall at such meeting elect a member of the Board to fill the vacancy.