Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 3A in The West Bengal Anti-Profiteering Act, 1958

3A. Dealer to sell at the direction of authorised Officer.—

Notwithstanding anything contained in section 3, a dealer shall sell the scheduled article at such price, within such time and to such person as the authorised Officer of the State Government, by order, direct.