Supreme Court - Daily Orders
Anusha Shastri vs State Of Rajasthan on 4 July, 2014
à ITEM NO.39 COURT NO.9 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 92/2014
ANUSHA SHASTRI Petitioner(s)
VERSUS
STATE OF RAJASTHAN & ANR. Respondent(s)
(with appln. (s) for exemption from filing o.t. and ex-parte stay
and office report)
Date : 04/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE DIPAK MISRA
HON’BLE MR. JUSTICE V GOPALA GOWDA
For Petitioner(s)
Ms. Kumud Lata Das ,Adv. (Not present)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
None appears for the petitioner even on the second call.
The transfer petition is dismissed for want of prosecution.
(NAVEEN KUMAR) (RENUKA SADANA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Naveen Kumar Date: 2014.07.12 13:01:18 IST Reason: