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Supreme Court - Daily Orders

Anusha Shastri vs State Of Rajasthan on 4 July, 2014

à     ITEM NO.39                                COURT NO.9                      SECTION XVIA

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

     Transfer Petition(s)(Criminal) No(s). 92/2014

     ANUSHA SHASTRI                                                             Petitioner(s)

                                                      VERSUS

     STATE OF RAJASTHAN & ANR.                                                  Respondent(s)

     (with appln. (s) for exemption from filing o.t. and ex-parte stay
     and office report)


     Date : 04/07/2014 This petition was called on for hearing today.

     CORAM :
                                  HON’BLE MR. JUSTICE DIPAK MISRA
                                  HON’BLE MR. JUSTICE V GOPALA GOWDA

     For Petitioner(s)
                                          Ms. Kumud Lata Das ,Adv. (Not present)

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                                 O R D E R

None appears for the petitioner even on the second call.

The transfer petition is dismissed for want of prosecution.

(NAVEEN KUMAR) (RENUKA SADANA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Naveen Kumar Date: 2014.07.12 13:01:18 IST Reason: