Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 19] [Entire Act] State of Rajasthan - Subsection Section 19(3) in The Rajasthan Agricultural Produce Markets Act, 1961 (3)the construction and repair of buildings necessary for the purposes of such market and for the health, convenience and safety of the persons using it;
