Section 6(1)(n) in The Punjab State Council for Agricultural Education Act, 2017

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State of Punjab - Subsection

Section 6(1)(n) in The Punjab State Council for Agricultural Education Act, 2017

(n)to refuse to affiliate an institution which, -

(i)does not fulfil or is unable to fulfil the standards laid down by the Council for staff, instructions, equipment and buildings; or

(ii)does not abide by the conditions for affiliation laid down by the Council: