Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] UT Chandigarh - Subsection Section 7(viii) in The Capital of Punjab (Development and Regulation) (Chandigarh Amendment) Act, 1973 (viii)for the cancellation of any order imposing any penalty.
