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[Cites 0, Cited by 0] [Section 14] [Entire Act]

NCT Delhi - Subsection

Section 14(1) in The Bombay Prevention Of Begging Act, 1959

(1)For every Receiving Centre and every CertifiedInstitution, the [Chief Commissioner] [Substituted by G.S.R. 638, dated 2nd June, 1960] shall appoint a Visiting Committee in such manner as may be prescribed.