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State of Assam - Section

Section 153 in Instructions Relating to Liquor

153. Principles to be observed in granting rewards.

- The informer should ordinarily get the largest share; the next largest should go to the head of the force making the detection, except where lengthy and intricate detective enquiries have to be undertaken in which case the responsible officer may get the largest share. The Superintendent of Excise whole recommending reward should carefully scrutinise the part played by each officer or outsider. Consolidated rewards should be granted where more than one cases are detected as a result of one and the same raid. In all proposals for distribution of rewards, the claims of the police on account of service rendered by them should be recognised as fully as those of subordinates of the Excise Department.