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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of Odisha - Subsection

Section 97(2)(f) in The Orissa Port Trust Act, 1962

(f)the form of the receipt to be given under Sub-section (1) of Section 36 by the Board, or in pursuance of the provisions of Section 39 by a person to whom any service have been relinquished;