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State of Uttar Pradesh - Section

Section 27E in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961

27E.

[Section 17A]. - Annuity rolls may be renewed in the following cases :
(a)When all the columns for recording the payments are used.
(b)When the roll has been spoiled or rendered unfit for use.
(c)When the roll has been lost.