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Madhya Pradesh High Court

Datar Singh vs The State Of Madhya Pradesh on 25 October, 2024

1 MCRC-42292-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 42292 of 2024 (DATAR SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 25-10-2024 Shri Nitin Goyal - Advocate for applicant. Shri B.P.S Chauhan - Public Prosecutor for the State.

Learned counsel for the State prays for time to verify the documents filed on behalf of applicants with the I.A. No.23079/2024.

List this case in week commencing 04.11.2024 .

(RAJENDRA KUMAR VANI) JUDGE Aman Signature Not Verified Signed by: AMAN TIWARI Signing time: 10/26/2024 12:22:51 PM