Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] Union of India - Subsection Section 99(1) in Conduct of Elections Rules, 1961 (1)an election is to be held of a member to the House of the People/ _____________________ Legislative Assembly/__________Legislative Council in the__________ constituency;OR
