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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(3)(x) in Indian Institute of Public Health Gandhinagar Act, 2015

(x)to exercise such other powers and perform such other functions as may be conferred or imposed upon it by this Act or the regulations, and all such other powers for achieving the objects of the University.