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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(2) in The Gujarat Veterinary Practitioners Act, 1969

(2)Any person who acts in contravention of the provisions of sub-section (1) shall, on conviction, be punished-
(i)for the first offence with fine which may extend to two hundred and fifty rupees; and
(ii)for the second or subsequent offence with fine which may extend to five hundred rupees.