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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Maharashtra - Subsection

Section 53(1)(a) in The Maharashtra Village Panchayats Act, 1959

(a)builds or sets up any wall, or any fence, rail, post, stall, verandah, platform, plinth, step or structure or thing or any other encroachment or obstruction, or