Madhya Pradesh High Court
Harish Chandra vs Manager Special Area Development ... on 13 August, 2021
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 WP-15354-2018
The High Court Of Madhya Pradesh
WP-15354-2018
(HARISH CHANDRA Vs MANAGER SPECIAL AREA DEVELOPMENT AUTHORITY AND OTHERS)
7
Jabalpur, Dated : 13-08-2021
Heard through Video Conferencing.
Shri A.K. Jain, counsel for the petitioner.
Shri Manish Kholiya, Panel Lawyer for the respondents-State.
Shri Anshuman Singh, counsel for the contesting respondents. Learned counsel for the contesting respondents prays for 10 days time to file reply.
Time is granted.
List on 24.08.2021.
(SANJAY DWIVEDI) JUDGE RAGHVENDRA Digitally signed by RAGHVENDRA SHARAN RAGHVE SHUKLA DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, NDRA ou=HIGH COURT OF MADHYA PRADESH, postalCode=482002, SHARAN st=Madhya Pradesh, 2.5.4.20=0b4ca33e8267811 2c8b8779ae1f77dd53c66b 97e56d85ed6193d6ff614e SHUKLA 6a268, cn=RAGHVENDRA SHARAN SHUKLA Date: 2021.08.13 18:47:22 +05'30'