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Tripura High Court

Party Name : Josoda Saha vs The State Of Tripura & Ors on 13 February, 2017

Author: S.C.Das

Bench: S.C.Das

Case No :WP(C) 0000241/2016


Party Name : JOSODA SAHA Vs THE STATE OF TRIPURA & ORS


THE HONBLE MR. JUSTICE S.C.DAS



 Learned counsel, Mr. P. Roy Barman for the petitioner is present.
 Learned counsel, Mr. D.C. Nath for respondent Nos.2 to 4 submits that in WP(C) No.227 of

2016 the respondents could not submit the counter affidavit and, therefore, he prays for 4(four) weeks@@@@@ time to file counter affidavit. Learned Addl. G.A., Ms. A.S. Lodh for the State-respondents also prays for 4(four) weeks @@@@@ time to file counter affidavit.

Prayers are allowed.

List it on 06.04.2017.

Download Date: 8-05-2017 15:05 1/1